[2023:RJ-JP:26291]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No.
6202/2019
1. Sambhawana D/o Shri Ramesh Lal Dogra,
W/o Shri Ajay Kumar Rewani, Aged About 28
Years, R/o Flat No. B-2, First Floor, Plot No.
Rz-F-1/258, Shankar Apartment, Gali No.2,
Mahaveer Enclave, New Delhi-110045, At
Present R/o 3057, Sokiyan Ki Gali, Kalyan Ji
Ka Rasta, Chandpole Bazar, Jaipur.
2. Ajay Kumar Rewani S/o Shri Jitendra Kumar
Rewani, Aged About 25 Years, R/o 3057,
Sokiyan Ki Gali, Kalyan Ji Ka Rasta, Chandpole
Bazar, Jaipur.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary,
Department Of Home Affairs, And Justice,
Secretariat, Rajasthan, Jaipur.
2. Commissioner Of Police, Jaipur.
3. Station House Officer, Police Station Kotwali,
Jaipur.
4. Ramesh Lal Dogra S/o Shri Sitaram Dogra,
Aged About 61 Years, R/o 445/1, Hajuri Bag
Lane, Bohari, Jammu.
5. Lakshya Dogra S/o Ramesh Lal Dogra, Aged
About 31 Years, R/o 445/1, Hajuri Bag Lane,
Bohari, Jammu.
----Respondents
For Petitioner(s) : Ms. Sunita Meena, Adv., for Mr. Anshul Sharma, Adv.
For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, assisted by (Downloaded on 11/11/2023 at 08:29:02 PM) [2023:RJ-JP:26291] (2 of 2) [CRLMP-6202/2019] Mr. Ganesh Saini, P.P.
HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 03/10/2023 Learned counsel for petitioners prays for withdrawal of this criminal misc. petition.
In view of above, the criminal misc. petition is dismissed as withdrawn.
(UMA SHANKER VYAS),J DANISH USMANI /337 (Downloaded on 11/11/2023 at 08:29:02 PM) Powered by TCPDF (www.tcpdf.org)