Subhash Chand Son Of Shri Harphool vs State Of Rajasthan ...

Citation : 2023 Latest Caselaw 5474 Raj/2
Judgement Date : 3 October, 2023

Rajasthan High Court
Subhash Chand Son Of Shri Harphool vs State Of Rajasthan ... on 3 October, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:26005]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            8614/2022

1.     Subhash        Chand        Son       Of     Shri       Harphool,
       Resident Of Bagadiyo Ki Dhani, Tan Yalsar,
       Police Station Balara, District Sikar (Raj).
2.     Mahendra Singh Son Of Shri Harphool Singh,
       Resident Of Bagadiyo Ki Dhani, Tan Yalsar,
       Police Station Balara, District Sikar (Raj).
3.     Smt. Bimla Wife Of Shri Subhash, Resident Of
       Bagadiyo Ki Dhani, Tan Yalsar, Police Station
       Balara, District Sikar (Raj).
4.     Vinod Son Of Shri Mahendra, Resident Of
       Bagadiyo Ki Dhani, Tan Yalsar, Police Station
       Balara, District Sikar (Raj).
5.     Smt.      Manbhari         Wife       Of     Shri       Harphool,
       Resident Of Bagadiyo Ki Dhani, Tan Yalsar,
       Police Station Balara, District Sikar (Raj).
6.     Smt.     Barji     @     Babita       Wife        Of    Devkaran,
       Resident Of Bagadiyo Ki Dhani, Tan Yalsar,
       Police Station Balara, District Sikar (Raj).
7.     Raju Son Of Shri Panna Ram, Resident Of
       Bagadiyo Ki Dhani, Tan Yalsar, Police Station
       Balara, District Sikar (Raj).
8.     Suresh Son Of Shri Bhagirath, Resident Of
       Bagadiyo Ki Dhani, Tan Yalsar, Police Station
       Balara, District Sikar (Raj).
9.     Manoj Son Of Shri Bhagirath, Resident Of
       Bagadiyo Ki Dhani, Tan Yalsar, Police Station
       Balara, District Sikar (Raj).
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through P.p.
2.     Vijendra       Singh      Son      Of      Shri        Kalu   Ram,



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                                    [2023:RJ-JP:26005]              (2 of 2)             [CRLMP-8614/2022]


                                          Resident Of Abusar, Police Station Sadar
                                          Jhunjhunu (Raj). At Present Sho Police Station
                                          Dadiya, District Sikar (Raj).
                                                                                      ----Respondents

For Petitioner(s) : Mr. Ashir Gauri, Adv., for Mr. Ripu Daman Singh Naruka, Adv.

For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, assisted by Mr. Bhawani Shankar Sharma, P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 03/10/2023 Learned counsel for petitioners prays for withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is dismissed as withdrawn.

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