[2023:RJ-JP:26177]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8688/2013
Jagdish Meena S/o Hardev, Village Bhanwarda, Tehsil And
District Bundi.
----Petitioner
Versus
1. State Of Rajasthan Through Pr. Secretary To Government,
Energy Department, Government Of Rajasthan,
Government Secretariat, Jaipur Raj.
2. Executive Engineer Jaipur Vidhut Vitran Nigam Limited,
Bundi
3. Assistant Engineer Jaipur Vidhut Vitran Nigam Limited,
Bundi.
4. Superintendent Engineer Jaipur Vidhut Vitran Nigam
Limited, Vidhut Bhavan, Jyoti Nagar, Jaipur.
----Respondents
For Petitioner(s) : Mr. Anoop Agarwal For Respondent(s) : Mr. Babu Lal Saini, Dy.G.C.
Mr. Bhagawat Singh Choudhary, Dy.G.C.
Mr. Ashish Sharma HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 03/10/2023 Counsel for the petitioner submits that the present writ petition has become infructuous.
In view of the statements made by counsel for the petitioner, the present writ petition is dismissed as having become infructuous.
Since the main petition has been dismissed, all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /157 (Downloaded on 11/11/2023 at 08:29:15 PM) Powered by TCPDF (www.tcpdf.org)