[2023:RJ-JP:26176]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3188/2015
Smt Kanta Devi Wife of Shri Shantilal jain, aged 42 years, R./o
Bijaynagar, Tehsil Masuda, District Ajmer.
----Petitioner
Versus
1. Parasmal S/o Shri Inder Chand Patodi, aged about 77
years, R/o Bijaynagar Tehsil Masuda District Ajmer.
...Respondents-Applicant
2. Kailash Chand S/o Shri Nemi Chand Patodi, Proprietor Staish Cycle Company6, R/o Opposite to Railway Station, Bijaynagar, Tehsil Masuda, District Ajmer.
----Proforma Respondent-Judgment Debtor For Petitioner(s) : Mr. Dilip Sharma For Respondent(s) : Mr. Abhi Goyal HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 03/10/2023 Counsel for the petitioner submits that the present writ petition has become infructuous.
In view of the statements made by counsel for the petitioner, the present writ petition is dismissed as having become infructuous.
Since the main petition has been dismissed, all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /161 (Downloaded on 11/11/2023 at 08:29:17 PM) Powered by TCPDF (www.tcpdf.org)