Narendra @ Narendra Kumar vs Paras Gurjar (2023:Rj-Jd:38048)

Citation : 2023 Latest Caselaw 9192 Raj
Judgement Date : 6 November, 2023

Rajasthan High Court - Jodhpur
Narendra @ Narendra Kumar vs Paras Gurjar (2023:Rj-Jd:38048) on 6 November, 2023
Bench: Yogendra Kumar Purohit

[2023:RJ-JD:38048] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 917/2021 Narendra @ Narendra Kumar S/o Jethmal, Aged About 22 Years, Cheta Asan, Tehsil Bhim, District Rajsamand

----Appellant Versus

1. Paras Gurjar S/o Laluji, Pitampura, Devgarh, Tehsil Devgarh, District Rajsamand

2. Sureshchandra Kalal S/o Rodalal, Vanjya Hatai, Post Lasani, Tehsil Devgarh, District Rajsamand

3. Shree Ram General Insurance Company Limited, E-8, E.p.i.p. Ricco, Industrial Area Sitapura, Jaipur

----Respondents For Appellant(s) : Mr. Madan Lal Purohit For Respondent(s) :

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT Judgment 06/11/2023 ;ksX; vf/koDrk vihykFkhZ bl vihy dks fon~MªkW djuk pkgrs gSaA rnuqlkj vihykFkhZ dh vksj ls izLrqr ;g ,dyihB flfoy fofo/k vihy ;ksX; vf/koDrk vihykFkhZ }kjk fon~MªkW djus ds vk/kkj ij tfj;s fon~MªkWoy [kkfjt dh tkrh gSA bl vihy esa ;fn dksbZ izkFkZuk i= izLrqr fd;k x;k gS rks og Hkh fujLr le>k tkosA (YOGENDRA KUMAR PUROHIT),J 78-S N LOHRA/-

(Downloaded on 11/11/2023 at 08:33:46 PM)

Powered by TCPDF (www.tcpdf.org)