HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3700/2019
Smt. Manju Devi W/o Shri Surgyan Gurjar
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Civil Writ Petition No. 3067/2019 Smt. Rampyari Devi W/o Shri Nanchu Ram Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3069/2019 Smt. Santosh Devi W/o Shri Sitaram
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3697/2019 Smt. Meera Devi W/o Shri Ram Lal Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3699/2019 Smt. Prem Devi W/o Shri Sardar Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3701/2019 Smt. Bila Devi W/o Shri Shravan Lal Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3702/2019 Smt Manni Devi W/o Shri Gyarsi Lal Gurjar (Downloaded on 10/03/2023 at 12:17:50 AM) (2 of 3) [CW-3700/2019]
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3703/2019 Smt. Dholi Devi W/o Shri Shimbhu Dayal Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3704/2019 Smt. Prem Devi W/o Shri Badrinarayan Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3705/2019 Smt Gulab Devi W/o Shri Moolchand Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3706/2019 Smt. Geeta Devi W/o Shri Ramesh Chand Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3707/2019 Smt Jhooma Devi W/o Shri Jagdish Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3720/2019 Smt. Murli Devi W/o Shri Nanchuram Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent (Downloaded on 10/03/2023 at 12:17:50 AM) (3 of 3) [CW-3700/2019] S.B. Civil Writ Petition No. 3721/2019 Smt Santosh Devi W/o Shri Jainarayan Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3722/2019 Smt. Goma Devi W/o Shri Heera Lal Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3723/2019 Smt Anokhi Devi W/o Shri Shravan Lal Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : None present For Respondent(s) : Mr. Arvind Kumar Sharma Dy.GC HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 08/03/2023 List these matters on 17.3.2023 along-with SBCW P.
3761/2019.
(GANESH RAM MEENA),J Sharma NK/57-72 (Downloaded on 10/03/2023 at 12:17:50 AM) Powered by TCPDF (www.tcpdf.org)