HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7262/2019
Sunil S/o Shri Latur Lal
----Petitioner
Versus
Shri Mahaveer Prasad S/o Shri Dhanna Lal
----Respondent
For Petitioner(s) : None present
For Respondent(s) : None present
HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 03/03/2023 This instant writ petition has been filed by the petitioner in the year 2019 and the petitioner has failed to cure the defect/s pointed by the Registry. When the case was listed before the Registrar (Administration) on 08.05.2019, last opportunity of two weeks' time was granted to petitioner to remove the defect/s. The petitioner has not cared to remove the defect/s pointed out by the Registry till date.
In the interest of justice, further two week's time is granted to the petitioner to remove the defect/s pointed out by the Registry, failing which the present writ petition shall stand automatically dismissed without further reference to the Court.
(GANESH RAM MEENA),J ARTI SHARMA /11 (Downloaded on 10/03/2023 at 12:10:48 AM) Powered by TCPDF (www.tcpdf.org)