HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4163/2017
Vijay Kumar Chandiramani
----Petitioner
Versus
JDA
----Respondent
Connected With S.B. Civil Writ Petition No. 7375/2005 Y N Bhargava And Ors
----Petitioner Versus State Of Raj And Ors
----Respondent S.B. Civil Writ Petition No. 5601/2009 JDA
----Petitioner Versus The App Tribunal J D A And Ors
----Respondent S.B. Civil Writ Petition No. 5603/2009 JDA
----Petitioner Versus The Appellate Tribunal Jaipur
----Respondent S.B. Civil Writ Petition No. 3411/2011 Rajeev Kumar Gupta And Ors
----Petitioner Versus State Of Raj And Anr
----Respondent S.B. Civil Writ Petition No. 15913/2015 Surya Narayan Sharma
----Petitioner Versus State Urban Developmentors
----Respondent S.B. Civil Writ Petition No. 15914/2015 Chameli Devi (Downloaded on 04/03/2023 at 12:40:03 AM) (2 of 3) [CW-4163/2017]
----Petitioner Versus State Urban Developmentors
----Respondent S.B. Civil Writ Petition No. 15915/2015 Brahmanad Gupta
----Petitioner Versus State Urban Developmentors
----Respondent S.B. Civil Writ Petition No. 15921/2015 Tara Gupta
----Petitioner Versus State Urban Developmentors
----Respondent S.B. Civil Writ Petition No. 16828/2015 Sushila Pareek
----Petitioner Versus State Urban Developmentors
----Respondent S.B. Civil Writ Petition No. 16845/2015 Rajendra Singh Parmar
----Petitioner Versus State Urban Developmentors
----Respondent S.B. Civil Writ Petition No. 16873/2015 Gajraj Singh
----Petitioner Versus State Urban Developmentors
----Respondent S.B. Civil Writ Petition No. 5479/2017 Nisha Chandiramani
----Petitioner Versus JDA
----Respondent (Downloaded on 04/03/2023 at 12:40:03 AM) (3 of 3) [CW-4163/2017] For Petitioner(s) : Mr. Sandeep Sharma through VC For Respondent(s) : Mr. Anil Mehta AAG with Mr. Ribhu Datta HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 01/03/2023 List these matters after four weeks.
(GANESH RAM MEENA),J Sharma Nk/49-61 (Downloaded on 04/03/2023 at 12:40:03 AM) Powered by TCPDF (www.tcpdf.org)