HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 10349/2022
Subodh Kumar Jain Son Of Late Sh. Madan Lal Jain,
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Abhay Kumar Bhandari, Sr. Adv.
with Mr. Vaibhav Bhargava and Mr. Anuboth Jain For Respondent(s) : Mr. Imran Khan, PP Mr. Rajpal Godara, Addl. SP, ACB, City-II, Jaipur HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 24/01/2023 Hearing concluded.
Judgment is reserved.
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