Kamini Shah vs State Of Rajasthan

Citation : 2023 Latest Caselaw 71 Raj
Judgement Date : 4 January, 2023

Rajasthan High Court - Jodhpur
Kamini Shah vs State Of Rajasthan on 4 January, 2023
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 15649/2022

1. Kamini Shah W/o Manshankar Shah, Aged About 62 Years, R/o Place Road, Talwara, Banswara.

2. Smt. Nalini Trivedi W/o Pradeep Trivedi, Aged About 64 Years, R/o Plot No.56, Behind Gurugovind College, Laxmi Nagar, Banswara.

3. Smt. Indra Meena W/o Prabhu Chandra Ninama, Aged About 58 Years, R/o Mukam Post Peepalkhoot, District Pratapgarh.

4. Chandrakanta Sharma W/o Jagdish Chandra, Aged About 57 Years, R/o Mukam Post Peepalkhoont, District Pratapgarh.

5. Smt. Asha Gupta W/o Ashok Gupta, Aged About 61 Years, R/o 17A, Ashapura Mandir Ke Pas, Shiv Colony, Udaipur Road, District Banswara.

6. Smt. Meera Trivedi W/o Sukhlal Trivedi, Aged About 62 Years, R/o Bahubali Colony, Jain Mandir, Gali 9/b, District Banswara.

7. Smt. Kanta Jain W/o Pushpendra Jain, Aged About 60 Years, R/o House No.2/173, Pani Ki Tanki Ke Pas, Khatu Colony, District Banswara.

8. Smt. Devangana Pandya W/o Prabhakar Pandya, Aged About 63 Years, R/o Kalyan Colony, Bhagakot, District Banswara.

9. Kaushalya Morya D/o Puranmal Morya, Aged About 64 Years, R/o Vidhya Mandir School Ke Samne, Yadav Mandi, Neemach (M.p.).

10. Asha Mehta W/o Naresh Mehta, Aged About 64 Years, R/o Gurukurpa Nidhyan, 8-A, Gali No. 3, Rati Talai, Banswara.

11. Smt. Tara Trivedi W/o Suresh Chandra Trivedi, Aged About 63 Years, R/o Brahmin Mohalla, Talwara, District Banswara.

12. Manjubala Parmar W/o Mahesh Chandra, Aged About 61 Years, R/o B-6, Krishna Nagar, Vadiya Colony, Banswara.

13. Smt. Snehlata Dosi W/o Rajendra Prasad Dosi, Aged About 60 Years, R/o Mukam Post Bagidaura (Anandpuri Road), District Banswara

14. Madhukanta Joshi W/o Dhaneshwar Joshi, Aged About 61 Years, R/o Tripura Colony, Thikariya, Akashwani, District Banswara.

15. Smt. Veena Trivedi W/o Jagdish Chandra, Aged About 6 Years, R/o Goverdhan Nath Mandir Ke Piche, Nagarwada, District Banswara.

16. Smt. Gunmala Jain W/o Jayantilal Talati, Aged About 60 Years, R/o Bahubali Colony, District Banswara.

17. Aruna Doshi W/o Narendra Doshi, Aged About 58 Years, (Downloaded on 04/01/2023 at 08:55:01 PM) (2 of 5) [CW-15649/2022] R/o Village And Post Gangad Talai, Opp. Jain Temple, Banswara, Distt. Banswara

18. Smt. Indira Bhatt W/o Shri Naresh Chandra Bhatt, Aged About 62 Years, R/o Prabhukunj, Laxminagar Choraha, Bahubali Link Road, Banswara (Raj.)

19. Smt. Harsha Pandya W/o Praveen Chandra Pandya, Aged About 61 Years, R/o Mukam Post Ganoda, District Banswara.

20. Kaushika Pandya D/o Sashikant Pandya, Aged About 63 Years, R/o Mukam Post Ganoda, District Banswara.

21. Smt. Bharti Pathak W/o Madhusudan Pathak, Aged About 62 Years, R/o 24-B, Sector-8, Khatu Colony, Ward No.19, District Banswara.

22. Smt. Shakti Nagar W/o Ravindra Kumar Trivedi, Aged About 60 Years, R/o Nauliya Gali, Ganesh Chowk, Nagarvada, District Banswara.

23. Meera Gurnani W/o R.k. Nani, Aged About 63 Years, R/o New Housing Board, Kidan Garden School Ke Pas, District Banswara.

24. Smt. Nirmala Vyas W/o Ashok Kumar Vyas, Aged About 61 Years, R/o Gandhi Murti Ke Pas, Talwada, District Banswara.

25. Smt. Premlata Joshi W/o Mahesh Chandra Joshi, Aged About 63 Years, R/o Mohan Colony, Gali No.2, District Banswara.

26. Smt. Pushplata Choubisa W/o Avinash Chandra Choubisa, Aged About 60 Years, R/o Pushp Mahal, Old Place Road, Bhojapaliya Gate Ke Pas, District Banswara.

27. Smt. Pramila Sharma W/o Bharat Chandra Sharma, Aged About 61 Years, R/o 1St A-39, Housing Board Colony, District Banswara.

28. Smt. Vimla Sharma W/o Gopal Krishan Chobisa, Aged About 62 Years, R/o I A37, Housing Board Colony, District Banswara.

29. Smt. Umakanti Nagar W/o Durlabhlal Nagar, Aged About 60 Years, R/o Ghanta Ghar Ke Pas, Nagarwada, District Banswara.

30. Usha Acharya W/o Gyan Dev Acharya, Aged About 68 Years, R/o 1-A ,28 Housing Board Banswara.

31. Smt. Sarla Chanchavat W/o Pramod Rai Chanchawat, Aged About 63 Years, R/o 88A, Ratitalai, 6/172-A, Harihar Niwas, Main Road, Rati Talai, District Banswara.

32. Smt. Ranjana Trivedi W/o Bharat Trivedi, Aged About 61 Years, R/o Talwada, Chota Chowk, Brahmin Mohalla, District Banswara.

33. Jyotsana Joshi W/o Girish Chandra Joshi, Aged About 61 Years, R/o Near Soni Complex And Delux, Banswara.

34. Smt. Kumkum Goyal W/o Suresh Chandra Goyal, Aged About 62 Years, R/o House No.4/4, Mahi Dam, Banswara (Downloaded on 04/01/2023 at 08:55:01 PM) (3 of 5) [CW-15649/2022]

35. Smt. Kalpana Gupta W/o Mukesh Gupta, Aged About 62 Years, R/o 6A/216, Rati Talai, District Banswara.

36. Smt. Beena Vasaniya W/o Praveen Chandra Vasaniya, Aged About 61 Years, R/o A-76, Mahi Sarover Nagar, Housing Board, District Banswara.

37. Smt. Sakuntala Gupta W/o Shri Ramgopal Gupta, Aged About 60 Years, R/o 1-B-2, Housing Board Colony, (Udaipur Road), District Banswara.

38. Smt. Sunita Naiyar W/o Late Lalit Kumar Naiyar, Aged About 60 Years, R/o 1-H-3, Housing Board, District Banswara.

39. Smt. Roji Gudvin W/o Shri Prabhakar Gudvin, Aged About 59 Years, R/o Mission Compound, District Banswara.

40. Smt. Sushila Acharya W/o Girish Chandra Acharya, Aged About 61 Years, R/o 325/8, Rati Talai, District Banswara.

41. Smt. Sailbala Pandya W/o Bhagwati Lal Pandya, Aged About 62 Years, R/o Rati Talai, Gali No.7, District Banswara.

42. Smt. Usha Khare W/o Shiv Prasad Khare, Aged About 61 Years, R/o House No.111, Maruti Nagar, Bajaj Showroom Ke Piche, Dahod Road, District Banswara.

43. Smt. Bhawna Rathore W/o Yogeshwar Singh Rathore, Aged About 60 Years, R/o Shri Krishan Marg, Gali No.1, District Banswara.

44. Smt. Ranjana Pandya W/o Harish Chandra Pandya, Aged About 62 Years, R/o Mahalaxmi Mandir Ke Pas, Kalika Mata Road, District Banswara.

45. Smt. Manjula Chobisa W/o Shri Jayendra Kumar Chobisa, Aged About 61 Years, R/o Old Place Road, District Banswara.

46. Smt. Meena Nagar W/o Shri Bharat Kumar Nagar, Aged About 59 Years, R/o Noliya Gali, Nagarwada, District Banswara.

47. Smt. Bhanuprabha Joshi W/o Harish Kumar Joshi, Aged About 61 Years, R/o 6/172-A, Harihar Niwas, Main Road, Rati Talai, District Banswara.

48. Smt. Kalavati Chobisa W/o Late Devendra Kumar Chobisa, Aged About 61 Years, R/o 6/172-A, Main Road, Rati Talai, District Banswara.

49. Smt. Hemlata Dwivedi W/o Gomtishankar Dwivedi, Aged About 61 Years, R/o Chota Chowk, Talwada, District Banswara.

50. Nirmala Jain D/o Late Shri Amrutlal, Aged About 65 Years, R/o Bahubali Colony, Banswara.

51. Smt. Kalpana Dosi W/o Shri Dilip Dosi, Aged About 64 Years, R/o Mukam Post Bagidaura, District Banswara.

52. Smt. Sharda Dosi W/o Dilip Dosi, Aged About 61 Years, R/o Sarkari Aspatal Ke Pass, Naugama Road, Village And Post Bagidaura, District Banswara.

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53. Smt. Samistha Pandya W/o Shri Mukhesh Pandya, Aged About 61 Years, R/o 2A18, Housing Board, District Banswara

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Secondary Education, Secretariat, Jaipur (Raj.).

2. The Director, Secondary Education, Bikaner, Rajasthan.

3. The Director, Elementary Education, Bikaner (Raj.).

4. The District Education Officer, Hq) Elementary Education, Banswara(Raj.)

5. The Director, Pension And Pensioners Welfare Department, Jyoti Nagar, Jaipur

----Respondents For Petitioner(s) : Mr. Sunil Kumar Singodiya, through VC For Respondent(s) : -

JUSTICE DINESH MEHTA Order 04/01/2023

1. Learned counsel for the petitioners submits that the petitioners would be satisfied if the respondents are directed to consider petitioners' representation which they be filing within a period of three weeks from today in accordance with law including the judgment of this Court dated 08.12.2008, rendered in the case of Dinesh Chandra Sharma Vs. Commissioner, Elementary Education & Ors (S.B. Civil Writ Petition No.9534/06).

2. In view of the aforesaid, the present writ petition is disposed of with a direction to the petitioners to file a representation within a period of three weeks along with certified copy of the order instant and photocopy of the judgment in the case of Dinesh Chandra Sharma (supra).

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3. In case, a representation is so addressed within the aforesaid period, the competent authority of the respondents shall consider and decide the same in accordance with law including the judgment in the case of Dinesh Chandra Sharma (supra) within a period of three months from receiving the representation.

4. It is made clear that aforesaid direction to decide the representation has been issued only with a view to ensure expeditious redressal of petitioners' grievance. The same may not be construed to be an order to decide the representation in a particular manner.

5. The stay application also stands disposed of accordingly.

(DINESH MEHTA),J 47-akansha/-

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