HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 16375/2022
Baxter Sushil John Son Of Shri V.s John
----Petitioner
Versus
Smt. Bartha David Wife Of Shree G.w. David
----Respondent
For Petitioner(s) : Mr. Manish K Sharma Mr. Sagar Sharma For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 02/01/2023 Heard counsel for the petitioner. Learned counsel for the petitioner relied upon judgment passed by Hon'ble Supreme Court in the matter of G. Shashikala (Died) Through L.Rs. Vs. G. Kalawati Bai (Died) Through L.R. & Ors. in Civil Appeal No. 3969-3970/2019.
In that view of the matter, issue notice to the respondents, returnable on 3.2.2023.
Meanwhile, Court below is directed not to pass a final judgment.
(INDERJEET SINGH),J ANAND TANWAR /80 (Downloaded on 03/01/2023 at 09:00:03 PM) Powered by TCPDF (www.tcpdf.org)