Niranjan Singh vs State Of Rajasthan Through Pp

Citation : 2023 Latest Caselaw 54 Raj/2
Judgement Date : 2 January, 2023

Rajasthan High Court

Niranjan Singh vs State Of Rajasthan Through Pp on 2 January, 2023

Bench: Pankaj Bhandari, Sameer Jain

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 480/2016

                                   Niranjan Singh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN Judgment / Order 02/01/2023 No one has put in appearance on behalf of the appellant.

Let the matter remain on board for hearing.

(SAMEER JAIN),J (PANKAJ BHANDARI),J ARTI SHARMA /39 (Downloaded on 06/01/2023 at 09:53:35 PM) Powered by TCPDF (www.tcpdf.org)