Ramesh Kumar S/O Shri Nathu Ram B/C ... vs State Of Rajasthan Through Pp

Citation : 2023 Latest Caselaw 45 Raj/2
Judgement Date : 2 January, 2023

Rajasthan High Court
Ramesh Kumar S/O Shri Nathu Ram B/C ... vs State Of Rajasthan Through Pp on 2 January, 2023
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 283/2018

                                   Vikas Kumar S/o Shri Ramkumar
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 55/2019 Ramesh Kumar S/o Shri Nathu Ram

----Appellant Versus State Of Rajasthan Through Pp

----Respondent For Appellant(s) : None present For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN Judgment / Order 02/01/2023 No one has put in appearance on behalf of the appellants.

Let the matters be listed after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J ARTI SHARMA /50-51 (Downloaded on 06/01/2023 at 09:53:57 PM) Powered by TCPDF (www.tcpdf.org)