HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Habeas Corpus Petition No. 9/2023 Purna Ram
----Petitioner Versus The State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Sumer Singh Gour For Respondent(s) : Mr. M.A. Siddiqui, GA-cum-AAG with Mr. A.R. Malkani HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS Judgment / Order 09/01/2023 Learned counsel for the petitioner is directed to supply copy of the habeas corpus petition to the learned GA-cum-
AAG during the course of the day.
Learned GA-cum-AAG may file the factual report by the next date of hearing.
List on 12.1.2023.
(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 83-msrathore/-
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