HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Appeal No. 1634/2017 Lala Ram @ Lalchand
----Appellant Versus State of Rajasthan
----Respondent For Appellant(s) : Mr. Bhagirath Ray Bishnoi For Respondent(s) : Mr. Laxman Solanki, PP HON'BLE MR. JUSTICE FARJAND ALI (Through VC) Order 09/01/2023 Today, the matter has been listed in the category of "to be mentioned". On last occasion, i.e. 15.12.2022, arguments were heard and the judgment was reserved.
After hearing learned counsel for the parties for clarification on certain issues today, it is deemed appropriate to release the matter in the interest of justice.
Thus, the matter is released from reserved category and the same be listed before appropriate Bench in the month of January, 2023.
(FARJAND ALI),J 2-amit/-
(Downloaded on 10/01/2023 at 11:35:38 PM) Powered by TCPDF (www.tcpdf.org)