HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Writ Contempt No. 870/2022 Bot Lal
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Bharat Devasee For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS Judgment / Order 02/01/2023 Issue notice to respondent Nos.5, 6 and 7, returnable on 03.02.2023.
(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J Surabhii/25-
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