Bot Lal vs State Of Rajasthan

Citation : 2023 Latest Caselaw 27 Raj
Judgement Date : 2 January, 2023

Rajasthan High Court - Jodhpur
Bot Lal vs State Of Rajasthan on 2 January, 2023
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Writ Contempt No. 870/2022 Bot Lal

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Bharat Devasee For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS Judgment / Order 02/01/2023 Issue notice to respondent Nos.5, 6 and 7, returnable on 03.02.2023.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J Surabhii/25-

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