HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Appeal No. 579/2016
Azeej And Ors
----Appellant
Versus
State Of Rajasthan Through Pp
----Respondent
For Appellant(s) : Mr. Rakesh Trivedi for Mr. Vinay Pal Yadav For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR Judgment / Order 09/01/2023 Learned Additional Government Advocate is directed to intimate the complainant-victim about the matter being listed for hearing.
List this matter after four weeks.
(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J ARTI SHARMA /67 (Downloaded on 12/01/2023 at 11:31:22 PM) Powered by TCPDF (www.tcpdf.org)