Rambharosi @ Bharosi S/O Hariram vs State Of Rajasthan

Citation : 2023 Latest Caselaw 251 Raj/2
Judgement Date : 9 January, 2023

Rajasthan High Court
Rambharosi @ Bharosi S/O Hariram vs State Of Rajasthan on 9 January, 2023
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 173/2020

                                   Rambharosi @ Bharosi S/o Hariram
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Ms. Manisha Surana For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR Judgment / Order 09/01/2023 Learned Additional Government Advocate is directed to intimate the complainant-victim about the matter being listed for hearing.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J ARTI SHARMA /61 (Downloaded on 12/01/2023 at 11:31:52 PM) Powered by TCPDF (www.tcpdf.org)