HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1471/2022
1. Pratap Singh Bawari S/o Nanak Singh Bawari, Aged About 51 Years, R/o Ward No. 02, Chak 28 K.y.d., Khajuwala, District - Bikaner, Pin - 334023 - Rajasthan.
2. Amar Pratap Developers Private Limited, A-21, Sadul Ganj, Bikaner Through Its Director Shri Ashok Kumar Modi. Age 64 Years.
----Petitioners Versus
1. Adjudicating Authority, Prohibition Of Benami Property Transactions Act, 1988 (The Benami Prohibition Amendment Act, 2016), B Wing, 9Th Floor, Lok Nayak Bhawan, Khan Market, New Delhi 110003
2. Deputy Commissioner Of Income Tax (Bpu), Room No. 103, New Central Revenue Building, Bhagwan Dass Road, Jaipur Rajsthan 302005.
----Respondents For Petitioner(s) : Mr. Pushkar Taimini. For Respondent(s) : Mr. K.K. Bissa, Dy. G.C.
HON'BLE MR. JUSTICE ARUN BHANSALI Order 06/01/2023 An application has been filed by the petitioners seeking withdrawal of the writ petition in view of the judgment of Hon'ble Supreme Court in Union of India & Anr. Vs. Ganpati Dealcom Pvt.
Ltd.: 2022 SCC Online SC 1064 with liberty to file fresh, in case, a fresh cause of action arises to the petitioners.
In view of the submissions made, the petition is dismissed as withdrawn with liberty as aforesaid.
The stay application also stands disposed of.
(ARUN BHANSALI),J 132-pradeep/-
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