HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Civil Misc. Appeal No. 911/2022 Balmukund
----Appellant Versus Payal
----Respondent Connected With D.B. Civil Misc. Appeal No. 910/2022 Balmukund
----Appellant Versus Payal
----Respondent For Appellant(s) : Mr. T.R.S. Sodha For Respondent(s) : --
HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR Order 05/01/2023 There is no reason to pass any stay on the impugned judgment and decree rendered by the Family Court. Thus, the stay applications filed along with the respective misc. appeals are dismissed.
List for hearing in due course.
(KULDEEP MATHUR),J (SANDEEP MEHTA),J 24-Sudhir Asopa/-
(Downloaded on 05/01/2023 at 08:54:00 PM)Powered by TCPDF (www.tcpdf.org)