Ramavtar @ Chintu vs State Of Rajasthan Through P P

Citation : 2023 Latest Caselaw 173 Raj/2
Judgement Date : 5 January, 2023

Rajasthan High Court
Ramavtar @ Chintu vs State Of Rajasthan Through P P on 5 January, 2023
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 664/2017

                                   Ramavtar @ Chintu
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through P P
                                                                                                     ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR Judgment / Order 05/01/2023 Learned Additional Government Advocate is directed to intimate the complainant about filing of the appeal.

List this matter on 23.01.2023.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J ARTI SHARMA /44 (Downloaded on 09/01/2023 at 11:51:48 PM) Powered by TCPDF (www.tcpdf.org)