[2023/RJJD/002704] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13360/2022 Ajeet Singh S/o Heera La Jat, Aged About 18 Years, R/o Nathpura, Police Station Malsisar, District Jhunjhunun. (At Present Lodged In Sub Jail, Rajgarh)
----Petitioner Versus State Of Rajasthan, Through PP
----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 3998/2022 Tarun @ Sushil S/o Rajendra, Aged About 21 Years,resident of Bagaparta Ki Dhani, P.S. Malsisar, Dist. Jhunjhunnu. (Presently Lodged In Sub Jail, Rajgarh).
----Petitioner Versus State, Through PP
----Respondent For Petitioner(s) : Mr. Arjun Singh Rathore, Mr. Vikas Bijarnia For Respondent(s) : Mr. Sumer Singh Rajpurohit PP HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT Judgment 30/01/2023 izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu vUrxZr /kkjk 439 n.M izfØ;k lafgrk iqfyl Fkkuk jktx<+ ftyk pw: esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] vijk/k vUrxZr /kkjk [email protected]] 25 o 29 ,uMhih,l vf/kfu;e ds ekeys esa izLrqr gqvk gSA fo}ku vf/koDrk izkFkhZ&vfHk;qDr bl Lrj ij tekur vkosnu ij cy ugha nsrs gSaA ijUrq fuosnu djrs gS fd vuqla/kku vf/kdkjh o lhtj vf/kdkjh ds dFku ntZ fd;s tkus ds i"pkr iqu% tekur vkosnu izLrqr djus dh Lora=rk iznku dh tkosA (Downloaded on 30/01/2023 at 11:34:07 PM) [2023/RJJD/002704] (2 of 2) [CRLMB-13360/2022] rnuqlkj] izkFkhZ dh vksj ls izLrqr ;g tekur vkosnu cy ugha fn;s tkus ds vk/kkj ij fujLr fd;k tkrk gSA izkFkhZ vuqla/kku vf/kdkjh o lhtj vf/kdkjh ds c;ku ys[kc) fd;s tkus ds i"pkr~ iqu% tekur vkosnu izLrqr djus gsrq Lora= jgsxkA (YOGENDRA KUMAR PUROHIT),J 25-SN Lohra/-
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