Brijesh Singh vs State Of Rajasthan

Citation : 2023 Latest Caselaw 107 Raj
Judgement Date : 4 January, 2023

Rajasthan High Court - Jodhpur
Brijesh Singh vs State Of Rajasthan on 4 January, 2023
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Criminal Writ Petition No. 8/2023 Brijesh Singh

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG assisted by Mr. Pallav Sharma HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS Judgment / Order 04/01/2023 Let copy of the writ petition be supplied to Mr. Anil Joshi, AAG who may file reply by the next date of hearing.

List after ten days.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J Surabhii/83-

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