HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 4/2023 Bajrang
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Rajeev Chauhan For Respondent(s) : Mr. BR Bishnoi, PP HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS Judgment / Order 04/01/2023 Learned Public Prosecutor prays for and is granted ten days' time to file reply to the application for suspension of sentence.
List after ten days.
(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J Surabhii/85-
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