HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11716/2020 Shubham Yadav S/o Shri Rohitash Yadav, Aged About 29 Years, Resident of Khinwala Ki Dhani, Hasanpur, Patan, Tehsil Neema Ka Thana, District Sikar (Raj.).
----Petitioner Versus
1. Ajmer Vidyut Vitran Nigam Limited, Registered office Vidyut Bhawan, Panchsheel Nagar, Makarwali Road, Ajmer (Raj.) through its Superintending Engineer (M&P).
2. Assistant Engineer, Ajmer Vidyut Vitran Nigam Limited, Nagaur (Raj.).
----Respondents For Petitioner(s) : Mr. Pappu Sangwa For Respondent(s) : Mr. Vikram Choudhary HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 04/01/2023 Learned counsel for the parties are in agreement that the controversy involved in the present writ petition is squarely covered by the judgment of this Court passed in S.B. Civil Writ Petition No.12880/2020 Manendra Singh Vs. Ajmer Vidyut Vitran Nigam Limited & Anr. on 03.01.2023.
For the self same reasons, the present writ petition is also dismissed.
(VINIT KUMAR MATHUR),J 209-Shahenshah/-
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