Vishal Patidar vs Ajmer Vidyut Vitran Nigam Limited

Citation : 2023 Latest Caselaw 102 Raj
Judgement Date : 4 January, 2023

Rajasthan High Court - Jodhpur
Vishal Patidar vs Ajmer Vidyut Vitran Nigam Limited on 4 January, 2023
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12929/2020 Vishal Patidar S/o Shri Sukh Lal Patidar, Aged About 21 Years, Resident of Limadi, Tehsil- Sagwara, District- Dungarpur (Raj.)

----Petitioner Versus

1. Ajmer Vidyut Vitran Nigam Limited, Registered office Vidyut Bhawan, Panchsheel Nagar, Makarwali Road, Ajmer (Raj.) through its Superintending Engineer (M&P)

2. Assistant Engineer, Ajmer Vidyut Vitran Nigam Limited, Sagwara, District- Dungarpur (Raj.).

----Respondents For Petitioner(s) : Mr. Pappu Sangwa For Respondent(s) : Mr. Vikram Choudhary HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 04/01/2023 Learned counsel for the parties are in agreement that the controversy involved in the present writ petition is squarely covered by the judgment of this Court passed in S.B. Civil Writ Petition No.12880/2020 Manendra Singh Vs. Ajmer Vidyut Vitran Nigam Limited & Anr. on 03.01.2023.

For the self same reasons, the present writ petition is also dismissed.

(VINIT KUMAR MATHUR),J 210-Shahenshah/-

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