HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
18280/2022
Dhara Singh Son of Ramkhiladi & Anr.
----Petitioners
Versus
State of Rajasthan
----Respondent
For Petitioner(s) : Mr. Suresh Gurjar, Adv., for Mr. Shribhan Gurjar, Adv. For : Mr. Sanjeev Mahala, P.P. Respondent(s) HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 17/02/2023 Learned Public Prosecutor is directed to procure the case diary.
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