Mehmood Sohil @ Sohil S/O Munna ... vs State Of Rajasthan ...

                                   [2023/RJJP/001466]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15425/2022
                                   Mehmood Sohil @ Sohil S/o Munna Khan @ Munna Katiya
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. K.N. Sharma for Mr. Naresh Kumar Singhal For Respondent(s) : Mr. Mahendra Meena, PP HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 03/02/2023 List this case after one week.

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