Ramkumar S/O Bhagwansingh vs State Of Rajasthan ...

                                   [2023/RJJP/001435]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous Bail Application No. 46/2023

                                   Ramkumar S/o Bhagwansingh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sachin Kumar For Respondent(s) : Mr. Mahendra Meena, PP HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 03/02/2023 List this case in the next week.

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