HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No.
3339/2023
1. Prateek Gupta Son Of Vijay Gupta, Resident
Of A-39, Infront Of T.b. Hospital, Subhash
Nagar, Jaipur East (Rajasthan)
2. Smt. Mithlesh Gupta Wife Of Shri Vijay Gupta,
Resident Of A-39, Infront Of T.b. Hospital,
Subhash Nagar, Jaipur East (Rajasthan)
3. Vijay Gupta Son Of Shri Shriram Gupta,
Resident Of A-39, Infront Of T.b. Hospital,
Subhash Nagar, Jaipur East (Rajasthan)
----Petitioners
Versus
1. State Of Rajasthan, Through P.p.
2. Smt. Anchal Wife Of Shri Prateek Gupta D/o
Shri Narendra Kumar Gupta, Aged About 29
Years, Resident Of A-39, Infront Of T.b.
Hospital, Subhash Nagar, Jaipur East
(Rajasthan) At Present Resident Of 554
Mukharji Nagar, Police Station Kotwali,
Bharatpur, District Bharatpur (Raj.)
----Respondents
For Petitioner(s) : Mr. Rahul Agarwal, Adv., with Mr. Nikhil Gangawat, Adv. For : Mr. Laxman Meena, P.P. Respondent(s) HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 22/08/2023 Learned counsel for petitioners prays for withdrawal of this criminal misc. petition.
(Downloaded on 11/11/2023 at 07:25:01 PM)(2 of 2) [CRLMP-3339/2023] In view of above, the criminal misc. petition is dismissed as withdrawn.
(UMA SHANKER VYAS),J DANISH USMANI /335 (Downloaded on 11/11/2023 at 07:25:01 PM) Powered by TCPDF (www.tcpdf.org)