[2023:RJ-JP:16844]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9162/2019
Dilip Singh Panwar Advocate S/o Late Sh. Chain Singh Panwar,
Aged About 54 Years, R/o Khajurpura Tiraha, Jhalawar Road,
District Baran
----Petitioner
Versus
1. State Of Rajasthan, Through Its Chief Secretary,
Government Of Rajasthan, Secretariat, Jaipur (Raj.)
2. The Principal Secretary Of Law And Justice, Department
Of Law And Justice, Government Of Rajasthan,
Secretariat, Jaipur (Raj.)
3. The District And Sessions Judge, District Baran, Rajasthan
----Respondents
For Petitioner(s) : Ms. Priya Rastogi For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 07/08/2023 Counsel for the petitioner submits that the petitioner-Dilip Singh Panwar has expired and his legal representatives have no interest in the cause of action raise in the present writ petition. She further submits that the issue raised in the present writ petition, they may file a fresh petition in the name of any other bar member.
In view of the submission made by counsel for the petitioner, the writ petition is dismissed as having become infructuous.
(GANESH RAM MEENA),J Seema/29 (Downloaded on 11/11/2023 at 06:59:11 PM) Powered by TCPDF (www.tcpdf.org)