[2023:RJ-JP:16742]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6847/2021
Ram Kumar S/o Sh. Gordhan Ram, Aged About 58 Years, R/o B-
602, Block-Iii, Kendriya Vihar, Jagatpura, Jaipur, Rajasthan.
----Petitioner
Versus
1. Hindustan Salt Limited, Through Its Chairman Of Board
Of Directors, G-229, Sitapura Industrial Area, Sanganer,
Jaipur (Rajasthan)
2. Chairman Cum Managing Director, Hindustan/sambhar
Salt Limited, G-229, Sitapura Industrial Area, Sanganer,
Jaipur (Rajasthan).
3. National Commission For Schedule Cast, Through Its
Secretary, 5Th Floor, Lok Nayak Bhawan, Khan Market,
New Delhi. 110003.
----Respondents
For Petitioner(s) : Mr. Amit Mathur For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 04/08/2023 Counsel for the petitioner seeks permission to withdraw the present writ petition with liberty to file fresh one in case need arises, on the basis of fresh cause of action.
Permission as sought for is allowed. Accordingly, the present writ petition is dismissed as withdrawn with liberty as prayed for. (Downloaded on 11/11/2023 at 06:55:33 PM)
[2023:RJ-JP:16742] (2 of 2) [CW-6847/2021] Since the main petition has been dismissed as withdrawn, all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA/112 (Downloaded on 11/11/2023 at 06:55:33 PM) Powered by TCPDF (www.tcpdf.org)