HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 2958/2017 Vishnu Prakash Dhoot
----Petitioner Versus Shiv Prakash Dhoot And Ors.
----Respondent For Petitioner(s) : Mr. J.K. Bhaiya For Respondent(s) : Mr. Sunil Mehta HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 20/09/2022 IA No. 02/2022:
The petitioner has moved the present application inter alia seeking extension of interim order by indicating that notwithstanding the interim order dated 10.03.2017 passed by this Court, the trial Court is proceeding with the matter in light of judgment dated 28.03.2018 of Hon'ble Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.
The application is not opposed by the counsel for the respondents.
For the reasons stated in the application, the same is allowed.
The interim order dated 10.03.2017 passed by this Court is extended till vacated or modified.
(VINIT KUMAR MATHUR),J 125-praveen/-
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