HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4652/2022 Mahesh
----Petitioner Versus State
----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2034/2022 For Petitioner(s) : Mr. S. S. Rathore For Respondent(s) : Mr. A. R. Choudhary, PP HON'BLE MR. JUSTICE FARJAND ALI Judgment / Order 06/05/2022 List this matter after two weeks.
(FARJAND ALI),J 64-nidhi/-
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