HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 7180/2021 Jitendra Kumar
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Yash Pal Khileree For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI Judgment / Order 16/03/2022 List the matter after four weeks.
Interim order, if any, is extended till the next date.
(ARUN BHANSALI),J 113-sumer/-
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