Sarita vs State Of Rajasthan

Citation : 2022 Latest Caselaw 9735 Raj
Judgement Date : 26 July, 2022

Rajasthan High Court - Jodhpur
Sarita vs State Of Rajasthan on 26 July, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 8828/2022 Ravindra Kumar Tailor

----Petitioner Versus State of Rajasthan & Ors.

----Respondents Connected With

1. S.B. Civil Writ Petition No. 8849/2022

2. S.B. Civil Writ Petition No. 8850/2022

3. S.B. Civil Writ Petition No. 8855/2022

4. S.B. Civil Writ Petition No. 8863/2022

5. S.B. Civil Writ Petition No. 8864/2022

6. S.B. Civil Writ Petition No. 8865/2022

7. S.B. Civil Writ Petition No. 8866/2022

8. S.B. Civil Writ Petition No. 8871/2022

9. S.B. Civil Writ Petition No. 8876/2022

10. S.B. Civil Writ Petition No. 8887/2022

11. S.B. Civil Writ Petition No. 8888/2022

12. S.B. Civil Writ Petition No. 8902/2022

13. S.B. Civil Writ Petition No. 8904/2022

14. S.B. Civil Writ Petition No. 8905/2022

15. S.B. Civil Writ Petition No. 8919/2022

16. S.B. Civil Writ Petition No. 8933/2022

17. S.B. Civil Writ Petition No. 8941/2022

18. S.B. Civil Writ Petition No. 8972/2022

19. S.B. Civil Writ Petition No. 9027/2022

20. S.B. Civil Writ Petition No. 9079/2022

21. S.B. Civil Writ Petition No. 9101/2022

22. S.B. Civil Writ Petition No. 9114/2022

23. S.B. Civil Writ Petition No. 9116/2022

24. S.B. Civil Writ Petition No. 9133/2022

25. S.B. Civil Writ Petition No. 9311/2022

26. S.B. Civil Writ Petition No. 9358/2022

27. S.B. Civil Writ Petition No. 9368/2022 (Downloaded on 26/07/2022 at 09:12:45 PM) (2 of 2) [CW-8828/2022]

28. S.B. Civil Writ Petition No. 9382/2022

29. S.B. Civil Writ Petition No. 9404/2022

30. S.B. Civil Writ Petition No. 9452/2022

31. S.B. Civil Writ Petition No. 9457/2022

32. S.B. Civil Writ Petition No. 9733/2022

33. S.B. Civil Writ Petition No. 9821/2022

34. S.B. Civil Writ Petition No. 9830/2022 For Petitioner(s) : Mr. Y.P. Khileree, Mr. J.S. Bhaleria, Mr. R.R. Ankiya, Mr. Ripudaman Singh, Mr. V.S. Bhawla, Mr. O.P. Sangwa, Mr. Rishabh Tayal, Mr. Deepak Bansal, Mr. Tanwar Singh, Mr. Jitendra Singh.

For Respondent(s) : Mr. Karan Singh Rajpurohit, AAG with Mr. Shreyansh Mehta.

HON'BLE MR. JUSTICE ARUN BHANSALI Order 26/07/2022 Counsel for the parties submit that Division Bench judgment is still awaited.

In view of submissions made, list the petitions on 02.08.2022.

(ARUN BHANSALI),J 50 to 85-DJ/-

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