HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Civil Writ Petition No. 9342/2022 Ibrahim Shah
----Petitioner Versus The Rajasthan High Court, Jodhpur
----Respondent For Petitioner(s) : Mr. Sravan Kumar Sainee Ms. Dayawantee For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS Judgment / Order 21/07/2022 Arguments heard and concluded. Order reserved.
(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 4-mohit/-
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