The Oriental Insurance Company ... vs Siyaram

Citation : 2022 Latest Caselaw 9502 Raj
Judgement Date : 20 July, 2022

Rajasthan High Court - Jodhpur
The Oriental Insurance Company ... vs Siyaram on 20 July, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 10472/2019 The Oriental Insurance Company Ltd.

----Petitioner Versus Siyaram

----Respondent For Petitioner(s) : Mr. L.D. Khatri For Respondent(s) : Mr. Sanjay Nahar HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 20/07/2022 I.A. No. 01/2022:

The petitioner has moved the present application inter alia seeking extension of interim order by indicating that notwithstanding the interim order dated 22.07.2019 passed by the co-ordinate Bench of this Court, the trial Court is proceeding with the matter in light of judgment dated 28.03.2018 of Hon'ble Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is allowed. The interim order dated 22.07.2019 passed by the co- ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J 118-/Vivek/-

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