HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 7557/2022 Maa Durga Sikshan Sansthan
----Petitioner Versus National Council For Teacher Education , New Delhi
----Respondent For Petitioner(s) : Mr. C.S.Kotwani HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 04/07/2022 List after a week while showing name of Mr. Vivek Shrimali as counsel for the respondents in the cause list.
(VIJAY BISHNOI),J 94-AjaySingh/-
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