Maa Durga Sikshan Sansthan vs National Council For Teacher ...

Citation : 2022 Latest Caselaw 8647 Raj
Judgement Date : 4 July, 2022

Rajasthan High Court - Jodhpur
Maa Durga Sikshan Sansthan vs National Council For Teacher ... on 4 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 7557/2022 Maa Durga Sikshan Sansthan

----Petitioner Versus National Council For Teacher Education , New Delhi

----Respondent For Petitioner(s) : Mr. C.S.Kotwani HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 04/07/2022 List after a week while showing name of Mr. Vivek Shrimali as counsel for the respondents in the cause list.

(VIJAY BISHNOI),J 94-AjaySingh/-

(Downloaded on 04/07/2022 at 08:58:04 PM)

Powered by TCPDF (www.tcpdf.org)