(1 of 4) [CW-5916/2021] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 5916/2021 Susila Kankariya
----Petitioner Versus State Of Rajasthan & Ors.
----Respondents Connected with D.B. Civil Writ Petition No. 12253/2021 D.B. Civil Writ Petition No. 12282/2021 D.B. Civil Writ Petition No. 12292/2021 D.B. Civil Writ Petition No. 5812/2021 D.B. Spl. Appl. Writ No. 1466/2018 D.B. Spl. Appl. Writ No. 1468/2018 D.B. Spl. Appl. Writ No. 1470/2018 D.B. Spl. Appl. Writ No. 1473/2018 D.B. Spl. Appl. Writ No. 1475/2018 D.B. Spl. Appl. Writ No. 1476/2018 D.B. Spl. Appl. Writ No. 1477/2018 D.B. Spl. Appl. Writ No. 1478/2018 D.B. Spl. Appl. Writ No. 1479/2018 D.B. Spl. Appl. Writ No. 1480/2018 D.B. Spl. Appl. Writ No. 1481/2018 D.B. Spl. Appl. Writ No. 1495/2018 D.B. Spl. Appl. Writ No. 1498/2018 D.B. Spl. Appl. Writ No. 1501/2018 D.B. Spl. Appl. Writ No. 1506/2018 D.B. Spl. Appl. Writ No. 1508/2018 D.B. Spl. Appl. Writ No. 1550/2018 D.B. Spl. Appl. Writ No. 1558/2018 D.B. Spl. Appl. Writ No. 1559/2018 D.B. Spl. Appl. Writ No. 1560/2018 D.B. Spl. Appl. Writ No. 1562/2018 D.B. Spl. Appl. Writ No. 1566/2018 D.B. Spl. Appl. Writ No. 1672/2018 D.B. Spl. Appl. Writ No. 1673/2018 (Downloaded on 02/02/2022 at 08:39:59 PM) (2 of 4) [CW-5916/2021] D.B. Spl. Appl. Writ No. 1702/2018 D.B. Spl. Appl. Writ No. 1708/2018 D.B. Spl. Appl. Writ No. 1726/2018 D.B. Spl. Appl. Writ No. 1727/2018 D.B. Spl. Appl. Writ No. 1728/2018 D.B. Spl. Appl. Writ No. 1743/2018 D.B. Spl. Appl. Writ No. 1813/2018 D.B. Spl. Appl. Writ No. 1858/2018 D.B. Spl. Appl. Writ No. 1867/2018 D.B. Spl. Appl. Writ No. 1868/2018 D.B. Spl. Appl. Writ No. 1872/2018 D.B. Spl. Appl. Writ No. 1873/2018 D.B. Spl. Appl. Writ No. 1887/2018 D.B. Spl. Appl. Writ No. 1888/2018 D.B. Spl. Appl. Writ No. 1889/2018 D.B. Spl. Appl. Writ No. 1890/2018 D.B. Spl. Appl. Writ No. 1892/2018 D.B. Civil Writ Petition No. 11450/2018 D.B. Civil Writ Petition No. 14174/2018 D.B. Civil Writ Petition No. 16311/2018 D.B. Civil Writ Petition No. 16312/2018 D.B. Civil Writ Petition No. 16313/2018 D.B. Civil Writ Petition No. 16581/2018 D.B. Spl. Appl. Writ No. 102/2019 D.B. Spl. Appl. Writ No. 587/2019 D.B. Spl. Appl. Writ No. 692/2019 D.B. Spl. Appl. Writ No. 905/2019 D.B. Spl. Appl. Writ No. 910/2019 D.B. Spl. Appl. Writ No. 1024/2019 D.B. Spl. Appl. Writ No. 1094/2019 D.B. Spl. Appl. Writ No. 1307/2019 D.B. Spl. Appl. Writ No. 1482/2019 D.B. Civil Writ Petition No. 7639/2019 D.B. Civil Writ Petition No. 7640/2019 D.B. Civil Writ Petition No. 7713/2019 D.B. Civil Writ Petition No. 7803/2019 (Downloaded on 02/02/2022 at 08:39:59 PM) (3 of 4) [CW-5916/2021] D.B. Civil Writ Petition No. 9808/2019 D.B. Civil Writ Petition No. 9934/2019 D.B. Civil Writ Petition No. 9957/2019 D.B. Civil Writ Petition No. 10642/2019 D.B. Civil Writ Petition No. 11206/2019 D.B. Civil Writ Petition No. 11226/2019 D.B. Civil Writ Petition No. 11227/2019 D.B. Civil Writ Petition No. 11230/2019 D.B. Civil Writ Petition No. 11232/2019 D.B. Civil Writ Petition No. 11235/2019 D.B. Civil Writ Petition No. 11238/2019 D.B. Civil Writ Petition No. 11239/2019 D.B. Civil Writ Petition No. 11282/2019 D.B. Civil Writ Petition No. 11530/2019 D.B. Civil Writ Petition No. 11694/2019 D.B. Civil Writ Petition No. 11988/2019 D.B. Civil Writ Petition No. 12140/2019 D.B. Civil Writ Petition No. 12467/2019 D.B. Civil Writ Petition No. 12484/2019 D.B. Civil Writ Petition No. 12575/2019 D.B. Civil Writ Petition No. 12595/2019 D.B. Civil Writ Petition No. 12966/2019 D.B. Civil Writ Petition No. 13034/2019 D.B. Civil Writ Petition No. 15452/2019 D.B. Civil Writ Petition No. 15454/2019 D.B. Civil Writ Petition No. 15514/2019 D.B. Civil Writ Petition No. 15523/2019 D.B. Civil Writ Petition No. 16493/2019 D.B. Civil Writ Petition No. 12462/2020 D.B. Civil Writ Petition No. 12672/2020 D.B. Civil Writ Petition No. 12675/2020 D.B. Civil Writ Petition No. 12768/2020 D.B. Civil Writ Petition No. 12790/2020 D.B. Civil Writ Petition No. 12963/2020 D.B. Civil Writ Petition No. 12975/2020 D.B. Civil Writ Petition No. 5798/2021 (Downloaded on 02/02/2022 at 08:39:59 PM) (4 of 4) [CW-5916/2021] D.B. Civil Writ Petition No. 6361/2021
----Respondents For Petitioner(s), : Mr. Pradeep Swami through V.C.
For Respondent(s), : Mr. Sunil Beniwal, AAG assisted by through V.C. Mr. Saransh Vij, Mr. Manish Vyas, AAG, Mr. Bhanu Pratap Bohra, Mr. Sanjeet Purohit, Mr. Sushil Bishnoi HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE MADAN GOPAL VYAS Order 01/02/2022 Arguments over.
Judgment reserved.
(MADAN GOPAL VYAS),J (AKIL KURESHI),CJ 201to204,55to152-jayesh/-
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