HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 2423/2012
New India Assurance Co Ltd
----Appellant
Versus
Smt Kanchan Devi And Others
----Respondent
For Appellant(s) : Mr. Praveen Jain through V.C. For Respondent(s) : Mr. Rishipal Agarwal through V.C.
Mr. Jai Prakash Gupta through V.C. HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 02/02/2022 Heard counsel for the appellant as well as respondent- claimant and respondent No. 12 Insurance Company.
Hearing concluded.
Judgment is reserved.
(BIRENDRA KUMAR),J ashu /10 (Downloaded on 05/02/2022 at 09:11:10 PM) Powered by TCPDF (www.tcpdf.org)