(1 of 2) [WMAP-74/2021] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Writ Misc Application No. 74/2021 Rajasthan Marudhara Gramin Bank
----Petitioner Versus Marwar Gramin Bank Employees Union
----Respondent Connected With
1. D.B. Writ Misc Application No. 73/2021
2. D.B. Writ Misc Application No. 79/2021
3. D.B. Writ Misc Application No. 82/2021
4. D.B. Writ Misc Application No. 88/2021 For Petitioner(s) : Mr. Jagdish Chandra Vyas. For Respondent(s) : Mr. N.S. Charan.
Mr. Om Singh Chouhan HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR Order 14/12/2022 Shri N.S. Charan, Advocate puts in appearance on behalf of the private respondents in all the applications. Thus, service is complete. Shri Vyas, Advocate prays for time to complete his instructions.
D.B. Writ Misc Application Nos.79/2021, 82/2021 & 88/2021 have been filed seeking clarification of order dated 16.04.2019 passed by a Bench, constituted of Hon'ble Mr. Justice Sangeet Lodha and Hon'ble Mr. Justice Dinesh Mehta.
Thus, these three applications wherein, the main judgment was passed, are required to be heard by a Bench, of which Hon'ble Mr. Justice Dinesh Mehta is one of the Members. (Downloaded on 15/12/2022 at 12:03:27 AM)
(2 of 2) [WMAP-74/2021] Thus, the Registry to take appropriate direction for getting these three matters listed before the appropriate Bench.
The consideration of D.B. Writ Misc Application Nos. 74/2021 and 73/2021 is deferred for the time being.
List after four weeks.
(KULDEEP MATHUR),J (SANDEEP MEHTA),J 30-34. Prashant/-
(Downloaded on 15/12/2022 at 12:03:27 AM) Powered by TCPDF (www.tcpdf.org)