HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 2166/2022 Ashapurna City Welfare Society
----Petitioner Versus Mahesh Singh Chauhan
----Respondent For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Narendra Thanvi HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 07/12/2022 Put up on 14.12.2022.
Interim order, if any, shall continue till 14.12.2022.
(VIJAY BISHNOI),J 273-msrathore/-
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