Kaushalya Devi vs State Of Rajasthan

Citation : 2022 Latest Caselaw 10504 Raj
Judgement Date : 16 August, 2022

Rajasthan High Court - Jodhpur
Kaushalya Devi vs State Of Rajasthan on 16 August, 2022
Bench: Sandeep Mehta, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 5678/2022 Shree Basant Bhandar Int Udyog

----Petitioner Versus Union Of India

----Respondent Connected With

1. D.B. Civil Writ Petition No. 5463/2022

2. D.B. Civil Writ Petition No. 5465/2022

3. D.B. Civil Writ Petition No. 5519/2022

4. D.B. Civil Writ Petition No. 5530/2022

5. D.B. Civil Writ Petition No. 5579/2022

6. D.B. Civil Writ Petition No. 5807/2022

7. D.B. Civil Writ Petition No. 5958/2022

8. D.B. Civil Writ Petition No. 6094/2022

9. D.B. Civil Writ Petition No. 6178/2022

10. D.B. Civil Writ Petition No. 6253/2022

11. D.B. Civil Writ Petition No. 6364/2022

12. D.B. Civil Writ Petition No. 6368/2022

13. D.B. Civil Writ Petition No. 6370/2022

14. D.B. Civil Writ Petition No. 6373/2022

15. D.B. Civil Writ Petition No. 6513/2022

16. D.B. Civil Writ Petition No. 6607/2022

17. D.B. Civil Writ Petition No. 6735/2022

18. D.B. Civil Writ Petition No. 6878/2022

19. D.B. Civil Writ Petition No. 7130/2022

20. D.B. Civil Writ Petition No. 7178/2022

21. D.B. Civil Writ Petition No. 7190/2022

22. D.B. Civil Writ Petition No. 7209/2022

23. D.B. Civil Writ Petition No. 7213/2022

24. D.B. Civil Writ Petition No. 7254/2022

25. D.B. Civil Writ Petition No. 7263/2022

26. D.B. Civil Writ Petition No. 7316/2022

27. D.B. Civil Writ Petition No. 7330/2022

28. D.B. Civil Writ Petition No. 7354/2022

29. D.B. Civil Writ Petition No. 7355/2022 (Downloaded on 16/08/2022 at 08:48:22 PM) (2 of 6) [CW-5678/2022]

30. D.B. Civil Writ Petition No. 7368/2022

31. D.B. Civil Writ Petition No. 7388/2022

32. D.B. Civil Writ Petition No. 7392/2022

33. D.B. Civil Writ Petition No. 7395/2022

34. D.B. Civil Writ Petition No. 7432/2022

35. D.B. Civil Writ Petition No. 7498/2022

36. D.B. Civil Writ Petition No. 7554/2022

37. D.B. Civil Writ Petition No. 7574/2022

38. D.B. Civil Writ Petition No. 7578/2022

39. D.B. Civil Writ Petition No. 7579/2022

40. D.B. Civil Writ Petition No. 7584/2022

41. D.B. Civil Writ Petition No. 7590/2022

42. D.B. Civil Writ Petition No. 7615/2022

43. D.B. Civil Writ Petition No. 7692/2022

44. D.B. Civil Writ Petition No. 7705/2022

45. D.B. Civil Writ Petition No. 7787/2022

46. D.B. Civil Writ Petition No. 7795/2022

47. D.B. Civil Writ Petition No. 7801/2022

48. D.B. Civil Writ Petition No. 7803/2022

49. D.B. Civil Writ Petition No. 7804/2022

50. D.B. Civil Writ Petition No. 7808/2022

51. D.B. Civil Writ Petition No. 7822/2022

52. D.B. Civil Writ Petition No. 8407/2022

53. D.B. Civil Writ Petition No. 8423/2022

54. D.B. Civil Writ Petition No. 8454/2022

55. D.B. Civil Writ Petition No. 8492/2022

56. D.B. Civil Writ Petition No. 8593/2022

57. D.B. Civil Writ Petition No. 8629/2022

58. D.B. Civil Writ Petition No. 8641/2022

59. D.B. Civil Writ Petition No. 8670/2022

60. D.B. Civil Writ Petition No. 8671/2022

61. D.B. Civil Writ Petition No. 8672/2022

62. D.B. Civil Writ Petition No. 8682/2022

63. D.B. Civil Writ Petition No. 8748/2022

64. D.B. Civil Writ Petition No. 8764/2022

65. D.B. Civil Writ Petition No. 9052/2022

66. D.B. Civil Writ Petition No. 9055/2022 (Downloaded on 16/08/2022 at 08:48:22 PM) (3 of 6) [CW-5678/2022]

67. D.B. Civil Writ Petition No. 9056/2022

68. D.B. Civil Writ Petition No. 9057/2022

69. D.B. Civil Writ Petition No. 9092/2022

70. D.B. Civil Writ Petition No. 9093/2022

71. D.B. Civil Writ Petition No. 9112/2022

72. D.B. Civil Writ Petition No. 9123/2022

73. D.B. Civil Writ Petition No. 9125/2022

74. D.B. Civil Writ Petition No. 9147/2022

75. D.B. Civil Writ Petition No. 9149/2022

76. D.B. Civil Writ Petition No. 9160/2022

77. D.B. Civil Writ Petition No. 9167/2022

78. D.B. Civil Writ Petition No. 9198/2022

79. D.B. Civil Writ Petition No. 9209/2022

80. D.B. Civil Writ Petition No. 9225/2022

81. D.B. Civil Writ Petition No. 9227/2022

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83. D.B. Civil Writ Petition No. 9247/2022

84. D.B. Civil Writ Petition No. 9253/2022

85. D.B. Civil Writ Petition No. 9291/2022

86. D.B. Civil Writ Petition No. 9294/2022

87. D.B. Civil Writ Petition No. 9301/2022

88. D.B. Civil Writ Petition No. 9313/2022

89. D.B. Civil Writ Petition No. 9319/2022

90. D.B. Civil Writ Petition No. 9321/2022

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93. D.B. Civil Writ Petition No. 9331/2022

94. D.B. Civil Writ Petition No. 9344/2022

95. D.B. Civil Writ Petition No. 9377/2022

96. D.B. Civil Writ Petition No. 9381/2022

97. D.B. Civil Writ Petition No. 9403/2022

98. D.B. Civil Writ Petition No. 9406/2022

99. D.B. Civil Writ Petition No. 9410/2022

100. D.B. Civil Writ Petition No. 9425/2022

101. D.B. Civil Writ Petition No. 9439/2022

102. D.B. Civil Writ Petition No. 9441/2022

103. D.B. Civil Writ Petition No. 9443/2022 (Downloaded on 16/08/2022 at 08:48:22 PM) (4 of 6) [CW-5678/2022]

104. D.B. Civil Writ Petition No. 9483/2022

105. D.B. Civil Writ Petition No. 9496/2022

106. D.B. Civil Writ Petition No. 9504/2022

107. D.B. Civil Writ Petition No. 9547/2022

108. D.B. Civil Writ Petition No. 9619/2022

109. D.B. Civil Writ Petition No. 9679/2022

110. D.B. Civil Writ Petition No. 9683/2022

111. D.B. Civil Writ Petition No. 9711/2022

112. D.B. Civil Writ Petition No. 9757/2022

113. D.B. Civil Writ Petition No. 9806/2022

114. D.B. Civil Writ Petition No. 9808/2022

115. D.B. Civil Writ Petition No. 9815/2022

116. D.B. Civil Writ Petition No. 9844/2022

117. D.B. Civil Writ Petition No. 9846/2022

118. D.B. Civil Writ Petition No. 9852/2022

119. D.B. Civil Writ Petition No. 9853/2022

120. D.B. Civil Writ Petition No. 9861/2022

121. D.B. Civil Writ Petition No. 9864/2022

122. D.B. Civil Writ Petition No. 9865/2022

123. D.B. Civil Writ Petition No. 9870/2022

124. D.B. Civil Writ Petition No. 9873/2022

125. D.B. Civil Writ Petition No. 9903/2022

126. D.B. Civil Writ Petition No. 9907/2022

127. D.B. Civil Writ Petition No. 9962/2022

128. D.B. Civil Writ Petition No. 10006/2022

129. D.B. Civil Writ Petition No. 10149/2022

130. D.B. Civil Writ Petition No. 10170/2022

131. D.B. Civil Writ Petition No. 10191/2022

132. D.B. Civil Writ Petition No. 10196/2022

133. D.B. Civil Writ Petition No. 10197/2022

134. D.B. Civil Writ Petition No. 10269/2022

135. D.B. Civil Writ Petition No. 10300/2022

136. D.B. Civil Writ Petition No. 10313/2022

137. D.B. Civil Writ Petition No. 10314/2022

138. D.B. Civil Writ Petition No. 10336/2022

139. D.B. Civil Writ Petition No. 10349/2022

140. D.B. Civil Writ Petition No. 10375/2022 (Downloaded on 16/08/2022 at 08:48:22 PM) (5 of 6) [CW-5678/2022]

141. D.B. Civil Writ Petition No. 10520/2022

142. D.B. Civil Writ Petition No. 10538/2022

143. D.B. Civil Writ Petition No. 10681/2022

144. D.B. Civil Writ Petition No. 7242/2022

145. D.B. Civil Writ Petition No. 10180/2022

146. D.B. Civil Writ Petition No. 10431/2022

147. D.B. Civil Writ Petition No. 10342/2022 For Petitioner(s) : Mr. V.K. Agarwal Mr. Sheetal Kumbhat Mr. D.D. Chitlangi Mr. Sharad Kothari Mr. Naresh Singh Mr. Chiranji Lal Mr. Mahaveer Bhanwaria Mr. Amit Vyas Mr. Abhay Singla Mr. Arvind Vyas Mr. Ankur Mathur.

For Respondent(s) : Mr. Sandeep Shah, Sr. Advocate-cum-

AAG with Mr. Nishant Bafna. Mr. Mukesh Rajpurohit, ASG. Mr. Sunil Bhandari. Mr. Rajvendra Saraswat. Mr. Hemant Dutt.

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR Order 16/08/2022 In few of these bunch matters, applications have been filed by learned counsel Shri Sunil Bhandari and Shri Rajvendra Saraswat for vacating the ad interim stay order passed in favour of respective petitioners.

Shri Sandeep Shah, learned Sr. Advocate-cum-AAG appears on behalf of the respondents Rajasthan Finance Department and the Rajasthan Mining & Land Department in all these writ petitions. He submits that a bunch of writ petitions involving (Downloaded on 16/08/2022 at 08:48:22 PM) (6 of 6) [CW-5678/2022] identical controversy has been finally heard by a Division Bench at the Rajasthan High Court, Jaipur Bench and the judgment has been reserved.

In view of the facts noted above, the interim orders passed in favour of the petitioners shall continue till next date of hearing.

List on 25.08.2022 awaiting outcome of the above referred bunch of writ petitions.

A copy of this order be placed in each file.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J 5 to 149 except 79, 150, 151, 240 & 241-Tikam/-

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