HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5011/2022 Rajkumar @ Raju @ Kalu S/o Ganga Ram, Aged About 45 Years, R/o Chak 2 MSR Tehsil Anupgarh Dist. Sriganganagar.
(At Present Lodged In Sub Jail Anupgarh)
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent For Petitioner(s) : Ms. Rajni Kaushik. For Respondent(s) : Mr. Mukhtiyar Khan, P.P.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order 20/04/2022 Learned counsel for the petitioner does not want to press this bail application.
Accordingly, this Criminal Miscellaneous Bail Application is dismissed as not pressed. However, liberty is granted to the petitioner to file a fresh bail application after filing of the challan.
(MANOJ KUMAR GARG),J 55-prashant/-
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