HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 8700/2015 Radhey Shayam And Ors
----Petitioners Versus Shankar Lal And Ors
----Respondents For Petitioner(s) : Mr. Pallav Sharma for Mr. Nishant Bora For Respondent(s) : Mr. A. K. Babel HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 04/04/2022 IA No. 1/2022:-
The petitioner has moved the present application inter alia seeking extension of interim order by indicating that notwithstanding the interim order dated 08.09.2015 passed by this Court, the trial Court is proceeding with the matter in light of judgment dated 28.03.2018 of Hon'ble Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.
For the reasons stated in the application, the same is allowed.
The interim order dated 08.09.2015 passed by this Court is extended till vacated or modified.
(VINIT KUMAR MATHUR),J 28-SunilS/-
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