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----Respondent For Petitioner(s) : Mr. Narendra Singh Rajpurohit Mr. Devki Nandan Vyas Mr. Vasudev Gaur For Respondent(s) : Ms. Nidhi Singhvi for Mr. Sanjeet Purohit HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 04/04/2022 Learned counsel Ms. Nidhi Singhvi for Mr. Sanjeet Purohit prays for some time to file reply to the writ petition. Time prayed for is granted List after four weeks.
Interim order, if any, shall continue till the next date of hearing.
(VIJAY BISHNOI),J 10-Ajaysingh/-
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