HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Civil Misc. Appeal No. 1569/2020 Tata Motors Finance Ltd.
----Appellant Versus Un Speedways Pvt Ltd
----Respondent For Appellant(s) : Mr. Nishit Shah for Mr. Muktesh Maheshwari HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI Judgment / Order 01/04/2022 Issue notice to the respondent No.2 only, returnable on 20.5.2022.
Notices be filed in two sets. One set of notice be given 'dasti' to learned counsel for the appellant to be served upon respondent No.2 and another set of notice be sent through registered post.
(ARUN BHANSALI),J (VIJAY BISHNOI),J 28-mohit/-
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