HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Civil Misc. Appeal No. 128/2021 Rajni Rathore
----Appellant Versus Redidential Engineer, Rajasthan State Road Development And Works Corp. Ltd.
----Respondent For Appellant(s) : Mr. Amit Mehta For Respondent(s) : Mr. Uttam Khan for Mr. Ankur Mathur HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI Judgment / Order 01/04/2022 Having heard learned counsel for the parties, the interim stay order passed by this Court on 21.01.2022 is hereby confirmed till disposal of the appeal.
Stay petition is disposed of.
(ARUN BHANSALI),J (VIJAY BISHNOI),J 18-Ajaysingh/-
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