HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 17/2020
Kalptaru Infra Projects Pvt. Ltd.
----Petitioner
Versus
Secretary,
----Respondent
Connected With S.B. Civil Miscellaneous Appeal No. 2355/2018 Secretary R S R T C And Ors
----Petitioner Versus Ms Kalptaru Infra Projects Pvt Ltd
----Respondent For Petitioner(s) : Mr. Swadeep Singh Hora in SBARBAP No.17/2020 Mr. Alok Chaturvedi in SBCMA No.2355/2018 For Respondent(s) : Mr. V.P. Mathur in SBARBAP No.17/2020 Mr. Swadeep Singh Hora in SBCMA No.2355/2018 HON'BLE THE CHIEF JUSTICE Order 01/10/2021 Arguments heard and concluded.
Judgment reserved.
(INDRAJIT MAHANTY),CJ BRIJ MOHAN GANDHI/Rajat/63-64 (Downloaded on 05/10/2021 at 09:59:31 PM) Powered by TCPDF (www.tcpdf.org)